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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Chattisgarh - Subsection

Section 21(1)(f) in The Chhattisgarh Nagar Tatha Gram Nivesh Adhiniyam, 1973

(f)indicate and provide for areas reserved for public buildings, institutions, and civic developments;