Section 12(2) in The Punjab Cotton Ginning and Pressing Factories Act, 1953
(2)If default is made in handing over any register the lessee or the mortgagee shall hand over to the owner the registers maintained under section 3, and the owner shall forthwith report to the prescribed authority any default of the lessee or mortgagee in complying with the provisions of this sub-section or in maintaining the registers in accordance with the provisions of section 3.
