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[Cites 0, Cited by 1] [Section 78(1)] [Section 78] [Entire Act]

State of Chattisgarh - Subsection

Section 78(1)(a) in The Chhattisgarh Co-Operative Societies Act, 1960

(a)If such order is passed by any officer subordinate to Registrar other than Additional Registrar or Joint Registrar, whether or not the officer passing the order is invested with the powers of the Registrar, to the Registrar;