Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(h) in The Information Technology (Certifying Authority) Regulations, 2001

(h)The Certifying Authority shall provide Time Stamping Service for its subscribers. Error of the Time Stamping clock shall not be more than 1 in 109.