Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6(2)] [Section 6] [Entire Act] Bombay Presidency - Subsection Section 6(2)(f) in Bombay Molasses (Control) Act, 1956 (f)for collecting any information or statistics with a view to regulating or prohibiting any of the aforesaid matters;