Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 54 in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 54. No educational institution which is not recognised by the Board shall be permitted to present candidates for any examination conducted by the Board.
