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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(19) in Rajasthan Public Trust Act, 1959

(19)Words and Expressions used but not defined in this Act and defined in the Indian Trusts Act, 1882 (Central Act II of 1982), have the meanings respectively assigned to them in that Act.