Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 12] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 12(c) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(c)The valuer(s) shall ensure that it has sufficient key personnel with adequate experience and qualification to perform property valuations at all times;