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Andhra Pradesh High Court - Amravati

Bro. Mangapatnam Surya Kumar vs The State Of Andhra Pradesh, on 11 July, 2024

HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: W.P No.13105 of 2024 PROCEEDING SHEET SL. OFFICE DATE ORDER NO. NOTE

2. 11.07.2024 BVLNC, J Learned counsel representing for the petitioner would submit that notice was taken to R.5, acknowledgment is awaited.

List on 22.07.2024.



                                                       _________
                                                        BVLNC, J
                Dmr
       2




SL.                      OFFICE
          DATE   ORDER
NO.                       NOTE