Andhra Pradesh High Court - Amravati
Bro. Mangapatnam Surya Kumar vs The State Of Andhra Pradesh, on 11 July, 2024
HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI MAIN CASE No.: W.P No.13105 of 2024 PROCEEDING SHEET SL. OFFICE DATE ORDER NO. NOTE
2. 11.07.2024 BVLNC, J Learned counsel representing for the petitioner would submit that notice was taken to R.5, acknowledgment is awaited.
List on 22.07.2024.
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BVLNC, J
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