Madhya Pradesh High Court
Sitraram vs The State Of Madhya Pradesh on 3 January, 2018
THE HIGH COURT OF MADHYA PRADESH
Case No.________________of __________
Gwalior, 03/01/2018
Due to paucity of time, the matters are
adjourned as under:
Serial Numbers Next date of listing
5 to 10, 12 to 15, 17, 19, Next Week
25, 61 to 71
33, 72 to 79 After two weeks
40, 42, 46, 47, 50, 51, After four weeks
52, 54, 58, 60, 80 to 108
Interim order, if any, passed earlier shall
continue till next date of listing.
(Sanjay Yadav)
Judge
pd
PAWAN DHARKAR
2018.01.03
16:01:07 -08'00'