Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49B] [Entire Act] State of Uttar Pradesh - Subsection Section 49B(7) in Uttar Pradesh Muslim Waqfs Act, 1960 (7)In exercising his functions under this section the Collector shall be guided by such rules as may be made in that behalf by the State Government.]
