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State of West Bengal - Section

Section 22 in West Bengal Municipal (Employees' Service) Rules, 2010

22. Authorisation of an employee for journey beyond the limits of charges

.— Unless there is a Government order, under special orders of the Local Body, an employee may be authorised to proceed beyond his jurisdiction to attend a non-official conference or meeting and also to attend any work of any Committee constituted by the State Government in which the employee concerned is a member.