Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 3 in The Hardwar Kumbha Mela Rules, 1997 3. Mela Area. - A notice showing the Mela Area, as defined by the officer-in-charge under clause (iv) of Section 4 shall be affixed to conspicuous places in the Mela Area for general information.
