Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Haryana - Subsection

Section 24(1)(a) in The Punjab Aerial Ropeways Act, 1926

(a)a local authority or local authorities under terms and conditions approved by and with the consent of, such authority or authorities;