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[Cites 0, Cited by 1] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(4) in The Insurance Act, 1938

(4)In the case of an insurer having his principal place of business or domicile outside India, the Authority may, on application made by the insurer, extend the periods of fifteen and thirty-one daysmentioned in the foregoing sub-sections to thirty days and sixty days, respectively.