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[Cites 0, Cited by 1] [Section 32] [Entire Act]

State of Punjab - Subsection

Section 32(2) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(2)In all matters not falling within the competence of the Executive Officer under this section or section 31, the executive power of the Panchayat Samiti shall vest in the Chairman.