Supreme Court - Daily Orders
Commnr. Of Customs(Imports) vs M/S. Reliance Industries Ltd. on 30 September, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.117 COURT NO.14 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 2441/2007
COMMNR. OF CUSTOMS(IMPORTS) Appellant(s)
VERSUS
M/S. RELIANCE INDUSTRIES LTD. Respondent(s)
(With appln. (s) for permission to file additional documents and
exemption from filing typed copy of annexures)
Date : 30/09/2015 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Appellant(s)
Mr. Yashank Adhyaru, Sr. Adv.
Mr. Rupesh Kumar, Adv.
Mr. Arijit Prasad, Adv.
Mr. Pratik, Adv.
Mr. B. Krishna Prasad, Adv.
For Respondent(s)
Mr. S. K. Bagaria, Sr. Adv.
Mr. K. R. Sasiprabhu, Adv.
UPON hearing the counsel the Court made the following
O R D E R
At request, the matter stands adjourned to 06 th October, 2015.
(Nidhi Ahuja) (Renu Diwan) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2015.10.01 17:03:28 IST Reason: