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[Cites 0, Cited by 0] [Section 365] [Entire Act]

State of Madhya Pradesh - Subsection

Section 365(2) in The M.P. Municipal Corporation Act, 1956

(2)Every person for the time being in charge of or employed in such market, building, shop, stall or place shall, if so requested by the person making such inspection, produce for such inspection and comparison all instruments for weighing, weights and measures kept therein.Part-VIII Chapter XXXIVGeneral Provisions for the Carrying on of Municipal AdministrationProcedureLicences and Permissions