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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Haryana - Subsection

Section 80(3) in The Haryana New Mandi Townships Building Rules, 1967

(3)He shall not cause the discharge from any water borne sanitary installation, absorption pit or septic tank to be passed into any surface drain, storm water channel, storm water drain, irrigation water channel, cesspool or unlined absorption pit or over the surface of any land, or otherwise in any manner whatsoever not laid down in these rules.