Himachal Pradesh High Court
Indu Sharma vs . State Of Hp & Others on 4 May, 2022
Bench: Sabina, Satyen Vaidya
Indu Sharma vs. State of HP & others .
CWP No.2655 of 2022 04.05.2022 Present: Mr. Arun Sehgal, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondents No.1 to 4/State. Mr. Balram Sharma, Assistant Solicitor General of India, for respondent No.5.
CWP No.2655 of 2022 & CMP No.5044 of 2022 Notice. Mr. Ajay Vaidya, learned Senior Additional Advocate General and Mr. Balram Sharma, learned Assistant Solicitor General of India, accept notice on behalf of respondents No.1 to 4 and respondent No.5, respectively and seek time to file reply.
List again on 20th May, 2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge May 04, 2022 (VH/PS) ::: Downloaded on - 05/05/2022 20:05:23 :::CIS