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Madhya Pradesh High Court

Deepu Kumar vs The State Of Madhya Pradesh on 4 July, 2024

1 MCRC-25355-2024 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 25355 of 2024 (DEEPU KUMAR Vs THE STATE OF MADHYA PRADESH) Dated : 04-07-2024 List alongwith M.Cr.C.No.23249/2024.

(PRAMOD KUMAR AGRAWAL) JUDGE anu Signature Not Verified Signed by: NEETI TIWARI Signing time: 05-07-2024 14:54:52