Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

B.S. Yediyurappa vs Abraham T.J. on 18 November, 2022

Author: Hima Kohli

Bench: Hima Kohli

                                                               1

     ITEM NO.30                                     COURT NO.1                      SECTION II-C

                                      S U P R E M E C O U R T O F               I N D I A
                                              RECORD OF PROCEEDINGS

              Petition(s) for Special Leave to Appeal (Crl.)                        No(s).8675/2022

     (Arising out of impugned final judgment and order dated 07-09-2022
     in CRLP No. 5659/2021 passed by the High Court of Karnataka at
     Bengaluru)

     B.S. YEDIYURAPPA                                                                Petitioner(s)

                                                             VERSUS

     ABRAHAM T.J. & ORS.                                                             Respondent(s)

(WITH IA No. 138597/2022 - EXEMPTION FROM FILING O.T., IA No. 138595/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 18-11-2022 This petition was called on for hearing today.

CORAM :

HON'BLE THE CHIEF JUSTICE HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Siddhartha Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Kush Chaturvedi, AoR Ms. Priyashree Sharma PH, Adv. Mr. Prastut Dalvi, Adv.
Ms. Aarushi Singh, Adv.
Ms. Vidhi Thaker, Adv.
Mr. Syed Faraz Alam, Adv. Mr. Atharva Gaur, Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR Mr. Ashwin Kumar Nair, Adv. Mr. Gaurav Gk, Adv.
Mr. Gopalakrishna, Adv. Ms. Sneha Abraham, Adv.
Mr. Alok Tiwari, Adv.
Mr. V. N. Raghupathy, AOR Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by Sanjay Kumar Date: 2022.11.18 17:30:58 IST Reason: O R D E R 1 Two weeks’ time is granted for filing counter affidavit.
2
2 List the Special Leave Petition on 2 December 2022.

(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR