Supreme Court - Daily Orders
B.S. Yediyurappa vs Abraham T.J. on 18 November, 2022
Author: Hima Kohli
Bench: Hima Kohli
1
ITEM NO.30 COURT NO.1 SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s).8675/2022
(Arising out of impugned final judgment and order dated 07-09-2022
in CRLP No. 5659/2021 passed by the High Court of Karnataka at
Bengaluru)
B.S. YEDIYURAPPA Petitioner(s)
VERSUS
ABRAHAM T.J. & ORS. Respondent(s)
(WITH IA No. 138597/2022 - EXEMPTION FROM FILING O.T., IA No. 138595/2022 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) Date : 18-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MS. JUSTICE HIMA KOHLI For Petitioner(s) Mr. Siddhartha Dave, Sr. Adv.
Mr. Sandeep Patil, Adv.
Mr. Kush Chaturvedi, AoR Ms. Priyashree Sharma PH, Adv. Mr. Prastut Dalvi, Adv.
Ms. Aarushi Singh, Adv.
Ms. Vidhi Thaker, Adv.
Mr. Syed Faraz Alam, Adv. Mr. Atharva Gaur, Adv.
For Respondent(s) Mr. Vikas Upadhyay, AOR Mr. Ashwin Kumar Nair, Adv. Mr. Gaurav Gk, Adv.
Mr. Gopalakrishna, Adv. Ms. Sneha Abraham, Adv.
Mr. Alok Tiwari, Adv.
Mr. V. N. Raghupathy, AOR Signature Not Verified UPON hearing the counsel the Court made the following Digitally signed by Sanjay Kumar Date: 2022.11.18 17:30:58 IST Reason: O R D E R 1 Two weeks’ time is granted for filing counter affidavit.2
2 List the Special Leave Petition on 2 December 2022.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR) DEPUTY REGISTRAR ASSISTANT REGISTRAR