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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Punjab - Subsection

Section 61(8) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014

(8)A follow-up plan shall be prepared as part of the individual care plans by the Child Welfare Officers or Probation Officers or Non- Governmental organizations assigned by the Committee to assist in the restoration of the child.