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[Cites 0, Cited by 0] [Section 14(14)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(14)(a) in Tamil Nadu Clinical Establishments (Regulations) Rules, 2018

(a)Minor Operation Theatre. - Where septic cases and minor surgeries like abscess, Incision and Drainage (I&D) and septic cases like amputations etc., are carried out.
(i)Space. - Sufficient space - not less than 100 square feet with adequate lighting and ventilation.
(ii)Staff. - All surgeries in minor operation theatre shall be carried out by qualified doctor only. However dressings can be done by a Nurse or a Nursing Assistant.
(iii)Equipments. - Operation table.