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[Cites 0, Cited by 2] [Section 58(1)] [Section 58] [Entire Act]

State of Maharashtra - Subsection

Section 58(1)(b) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(b)[ ***] [Deleted by Maharashtra Act No. 25 of 2018, dated 31.3.2018.]
(bb)[* * *] [Clause (bb) was deleted by Maharashtra 7 of 2002, Section 5.]