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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(a) in The Reserve And Auxiliary Air Forces Act, 1952

(a)if he belongs to any of the classes specified in clauses (a) to (f) of sub- section (1) of section 11, until he has completed his forty-second year;