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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(1)(iii) in The Maharashtra Land Revenue (Disposal of Government Lands) Rules, 1971

(iii)a serving member of the armed forces, [x x x] [The words 'Freedom fighter' deleted by G.N. 11.4.1990.] an ex-serviceman, a person belonging to Scheduled Tribes, Scheduled Castes, Vimukta Jatis, Nomadic Tribes, and a Neo-Baddhist, who agrees to cultivate the land personally;