Calcutta High Court (Appellete Side)
Mrs. Piyalee Dash Sharma vs Kolkata Municipal Corporation & Ors on 7 March, 2016
Author: I. P. Mukerji
Bench: I. P. Mukerji
1
07.03.2016
(08)
DC.
W.P. 25003 (W) 2013
Mrs. Piyalee Dash Sharma.
Versus
Kolkata Municipal Corporation & Ors.
Mr. Ghosh Dastidar
Ms. Sankari Roy... for petitioner
Mr. Barin Banerjee
Mr. Debangshu Mondal... for KMC
Mr. Rajdeep Bhattacharya
Ms. Debjani Mitra.. for respondents
List this application for hearing fairly at the top on 28th March, 2016. The Kolkata Municipal Corporation may file its affidavit-in-opposition by 18th March, 2016 as a last chance.
Affidavit-in-reply may be filed before the next date of hearing.
( I. P. Mukerji, J.)