Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 90(1)] [Section 90] [Entire Act] State of Maharashtra - Subsection Section 90(1)(a) in The Maharashtra Irrigation Act, 1976 (a)unless some work or repair is immediately executed such serious damage will happen to any canal as to cause sudden and extensive public injury;