Section 18(2)(a) in Caltex [Acquisition of Shares of Caltex Oil Refining (India) Limited And of the Undertakings in India of Caltex (India) Limited] Act, 1977

[Cites 0, Cited by 0] [Section 18(2)] [Section 18] [Entire Act]

(a)"company" means any body corporate and includes a firm or other association of individuals; and

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