Supreme Court - Daily Orders
Sampat Babso Kale vs The State Of Maharashtra on 18 September, 2017
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.1 COURT NO.1 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal Nos.694-695/2011
SAMPAT BABSO KALE & ANR. Appellant(s)
VERSUS
THE STATE OF MAHARASHTRA Respondent(s)
(With appln.(s) for early hearing)
Date : 18-09-2017 These appeals were called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Appellant(s)
Mr. Uday B. Dube, AOR
For Respondent(s) Mr. V.V. Pattabhiram, Adv.
Nishant Ramakantrao Katneshwarkar, AOR
UPON hearing the counsel the Court made the following
O R D E R
This is an application for early hearing. Regard being had to the fact that the case was instituted long back, we direct that the matter be added to the hearing list before the appropriate Bench in the third week of November, 2017.
The interlocutory application stands disposed of.
Signature Not Verified Digitally signed by CHETAN KUMAR(Chetan Kumar) (Shakti Parkash Sharma) Date: 2017.09.23 17:07:07 IST Court Master Assistant Registrar Reason: