Madhya Pradesh High Court
Puja Rathor vs The State Of Madhya Pradesh on 20 July, 2024
1 MP-3127-2020 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MP No. 3127 of 2020 (PUJA RATHOR Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 20-07-2024 Shri Manoj Kumar Dwivedi, learned counsel for the petitioner.
Learned counsel for the petitioner seeks one week time to argue the matter.
Time is granted.
List after a week.
I.R., if any, shall be continued till the next date of hearing.
(GAJENDRA SINGH) JUDGE akanksha Signature Not Verified Signed by: AKANKSHA LAHORIYA Signing time: 24-07-2024 11:46:59