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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Punjab - Subsection

Section 29(1) in Punjab Waqf Rules, 2018

(1)An elector, who has inadvertently dealt with his ballot paper may, by delivering it to the returning officer and on satisfying him of the inadvertence, be given another ballot paper, and the ballot paper so returned and the counterfoil of such ballot paper, shall be marked as "spoilt cancelled" by the returning officer.