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[Cites 0, Cited by 0] [Section 94(2)] [Section 94] [Entire Act]

State of Maharashtra - Subsection

Section 94(2)(f) in Maharashtra Public Universities Act, 2016

(f)two experts nominated by the Management Council, one of whom shall be a Chartered Accountant who is an expert in the field of accounting and auditing and the other shall be an expert in the area of finance ;