Supreme Court - Daily Orders
Ireo Grace Realtech Pvt. Ltd vs Surendra Arora on 26 October, 2020
Author: Mohan M. Shantanagoudar
Bench: Mohan M. Shantanagoudar
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
MISCELLANEOUS APPLICATION NO(S). 1406-1409/2020
IN
C.A NOS. 1447-1450/2019
IREO GRACE REALTECH PVT. LTD APPELLANT(s)
VERSUS
SURENDRA ARORA ETC. ETC. RESPONDENT(s)
O R D E R
Office report dated 12.10.2020 for direction reveals that appeals were disposed of on 28.01.2019. It further reveals that no application for withdrawal of the suitor fund amount Rs.2,00,000/- lying with the Registry is filed till today. Since there is no application for withdrawal of the suitor fund amount Rs. 2,00,000/-, the same shall vest in the State.
The miscellaneous applications stand disposed of accordingly.
….……………………………………………...J (MOHAN M. SHANTANAGOUDAR) OCTOBER 26,2020.
NEW DELHI.
Signature Not Verified Digitally signed by ASHWANI KUMAR Date: 2020.10.26 17:49:35 IST Reason: ITEM NO.13 Court 9 (Video Conferencing) SECTION XVII-A S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Miscellaneous Application No(s). 1406-1409/2020 in C.A Nos. 1447- 1450/2019 IREO GRACE REALTECH PVT. LTD Petitioner(s) VERSUS SURENDRA ARORA ETC. ETC. Respondent(s)
(FOR DIRECTION ON THE DEPOSITED SUITOR FUND AMOUNT OF RS. 50,000 IN EACH OF THESE FOUR APPEALS ) Date : 26-10-2020 These petitions were called on for hearing today. CORAM : HON'BLE MR. JUSTICE MOHAN M. SHANTANAGOUDAR [IN CHAMBER] For Petitioner(s) Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR For Respondent(s) Mr. A.R.Takkar, Adv.
Mr. Amarjeet, Adv.
Mr. Shriya Takkar, Adv.
Mr. A. Venayagam Balan, AOR Mr. V.S.Lakshmi, Adv.
UPON hearing the counsel the Court made the following O R D E R Office report dated 12.10.2020 for direction reveals that appeals were disposed of on 28.01.2019. It further reveals that no application for withdrawal of the suitor fund amount Rs.2,00,000/- lying with the Registry is filed till today. Since there is no application for withdrawal of the suitor fund amount Rs. 2,00,000/-, the same shall vest in the State. The miscellaneous applications stand disposed of accordingly. (ASHWANI KUMAR) (R.S. NARAYANAN) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) (Signed order is placed on the file)