Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16A(1)] [Section 16A] [Entire Act] State of Madhya Pradesh - Subsection Section 16A(1)(ii) in The M.P. Vat Act, 2002 (ii)any dealer or class of dealers from any provision of the repealed Acts or the provision of any rules made there under.