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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(v) in The Rajasthan Minor Mineral Concession Rules, 1986

(v)[ "Assessment Year" means the period beginning from the first day of April and ending on the thirty first day of March of the following year or part thereof] [Substituted by Rajasthan Gazette Extra Ordinary dated 16/09/2000];