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Kerala High Court

M/S.Kmp Industries vs The Intelligence Officer (Ib) on 9 May, 2008

Author: A.K.Basheer

Bench: A.K.Basheer, P.N.Ravindran

       

  

  

 
 
  IN THE HIGH COURT OF KERALA AT ERNAKULAM

WA.No. 992 of 2008()


1. M/S.KMP INDUSTRIES, P.M.ROAD
                      ...  Petitioner

                        Vs



1. THE INTELLIGENCE OFFICER (IB)
                       ...       Respondent

2. THE DEPUTY COMMISSIONER (APPEALS)

3. THE INSPECTING ASSISTANT COMMISSIONER

                For Petitioner  :SRI.K.GOPALAKRISHNA KURUP

                For Respondent  : No Appearance

The Hon'ble MR. Justice A.K.BASHEER
The Hon'ble MR. Justice P.N.RAVINDRAN

 Dated :09/05/2008

 O R D E R
            A.K.BASHEER & P.N.RAVINDRAN, JJ.
                  -------------------------------------------
                          W.A.No.992/2008
                 -------------------------------------------
               Dated this the 9th day of May, 2008

                         J U D G M E N T

A.K.BASHEER, J.

Having heard learned counsel for the appellant and learned Government Pleader, we do not find any scope of interference with the order dated 28/03/2008 in R.P.No.392/2008 passed by the learned Single Judge. However, in the peculiar facts and circumstances, the time for remittance of the amount is enlarged till 31/05/2008.

The writ appeal is disposed of as above.

Sd/-

A.K.BASHEER, JUDGE Sd/-

P.N.RAVINDRAN, JUDGE ms