Himachal Pradesh High Court
State Of Hp And Others vs . Yog Raj A/W Connected Matter. on 20 September, 2023
Bench: Mamidanna Satya Ratna Sri Ramachandra Rao, Ajay Mohan Goel
State of HP and others Vs. Yog Raj a/w connected matter.
.
CMP(M) No. 82 of 2023 a/w CMP No. 12530 of 2022, CWP Nos.
5663, 6475, 6476 of 2022, CWP Nos. 1756,1759,1809, 1897 and 2821 of 2023.
CMP(M) No. 82/2020.
20.09.2023 Present:- Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional of Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the applicants/appellants.
rt Mr. Onkar Jairath, Advocate, for respondents No. 1, 53, 54, 97, 104 and 115 to 117.
Mr. Vinod Thakur and Bhupinder Thakur, Advocates, for the applicants in CMP No. 8122 of 2023.
CMP No. 12530 of 2022.
Mr. Ajay Thakur, Advocate vice Mr. Avneesh Bhardwaj, Advocate, for the applicant.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for respondents No. 1 to 5.
Mr. Onkar Jairath, Advocate, for respondents No. 53, 54, 97, 104 and 115 to 117.
CWP No. 5663/2022.
Mr. Ravinder S. Chandel, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
CWP No. 6475/2022.
::: Downloaded on - 21/09/2023 20:34:17 :::CISMr. Loveneesh S. Thakur, Advocate, for the petitioner.
.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
CWP No. 6476/2022.
of Mr. Loveneesh S. Thakur, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh rt Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
CWP No. 1756/2023.
Mr. Vijay Chaudhary, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
CWP No. 1759/2023.
Mr. R. L. Chaudhary, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
CWP No. 1809/2023.
Mr. Narender Singh Thakur, Advocate, for the petitioners.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh ::: Downloaded on - 21/09/2023 20:34:17 :::CIS Ratan, Deputy Advocates General for the respondents.
.
CWP No. 1897/2023.
Mr. Prashant Sharma, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh of Ratan, Deputy Advocates General for the respondents.
CWP No. 2821/2023.
rt Mr. Vikas Rajput, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Rakesh Dhaulta, Mr. Pranay Partap Singh Additional Advocates General, Mr. Sidharth Jalta and Mr. Arsh Ratan, Deputy Advocates General for the respondents.
List on 29.09.2023.
( M. S. Ramachandra Rao ) Chief Justice ( Ajay Mohan Goel ) Judge September 20, 2023.
(Gourav) ::: Downloaded on - 21/09/2023 20:34:17 :::CIS