Madhya Pradesh High Court
Shriram General Insurance Company Ltd vs Smt. Parvati on 17 December, 2021
Author: Satish Kumar Sharma
Bench: Satish Kumar Sharma
HIGH COURT OF MADHYA PRADESH, BENCH AT GWALIOR S.A. No.208/1996, F.A. No.114/2002, F.A. No.117/2002, F.A. No.125/2002, F.A. No.161/2002, F.A. No.166/2002, F.A. No.175/2002, F.A. No.181/2002, S.A. No.185/2002, F.A. No.194/2002, F.A. No.202/2002, S.A. No.207/2002, F.A. No.208/2002, S.A. No.867/2007, S.A. No.227/2002, S.A. No.288/2002, S.A. No.289/2002, S.A. No.244/2002, S.A. No.248/2002, S.A. No.249/2002, S.A. No.268/2002, S.A. No.273/2002, S.A. No.291/2002, S.A. No.297/2002, S.A. No.325/2002, S.A. No.331/2002, S.A. No.355/2002, S.A. No.359/2002, S.A. No.384/2002, S.A. No.419/2002, S.A. No.420/2002, S.A. No.439/2002, S.A. No.453/2002, S.A. No.474/2002, S.A. No.486/2002, S.A. No.521/2002, S.A. No.531/2002, S.A. No.546/2002, S.A. No.559/2002, S.A. No.566/2002, S.A. No.569/2002, S.A. No.319/2004, S.A. No.26/2005, F.A. No.530/2005, F.A. No.99/2006, F.A. No.402/2006, F.A. No.181/2010, F.A. No.291/2008, F.A. No.28/2009, M.A. No.175/2013, M.A. No.176/2013, M.A. No.186/2013, S.A. No.316/2014, F.A. No.1199/2019, F.A.No.1200/2019, M.P. No.613/2020, M.A.No.2601/2020.
(1)Gwalior, dated :17.12.2021 None appeared for the parties at the time of call.
List the case in the next week.
Copy of this order be retained in each of the aforesaid matters.
(Satish Kumar Sharma) Judge prachi Digitally signed by PRACHI MISHRA Date: 2021.12.17 15:52:52 -08'00'