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State of Uttar Pradesh - Section

Section 40 in The U.P. Blackmarketeer Prisoners Rules, 1979

40. Travelling expenses.

- Travelling expenses at 2nd class rates for prisoners of both the superior and ordinary class prisoners of actual fare of the bus if rail journey is not available, shall be given to blackmarketeer prisoners on release irrespective of whether they have sufficient money of their own or not. Journeys on transfers will also be made according to this classification. If any security prisoner wishes to travel by a class higher than the classes indicated, he must pay, in addition to the difference in his own fare, the difference in the fare of the escort travelling with him.