Section 2(1)(i) in The Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(i)"Local Authority" means the local authority as defined under clause (c) of sub section (1) of Section 2 of the Act.

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