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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(1)(a) in Karnataka Right of Children to Free and Compulsory Education Rules, 2012

(a)"Act" means the Right of Children to Free and Compulsory Education Act, 2009 (Central Act 35 of 2009);