Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(1)] [Section 27] [Entire Act] Union of India - Subsection Section 27(1)(d) in THE MAJOR PORT AUTHORITIES ACT, 2021 (d)pass an order for refund of any amount overcharged by the Board in relation to the services provided to any person;