Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Rajasthan - Subsection Section 9(7) in Rajasthan Prisons (Shortening of Sentences) Rules, 2006 (7)Prisoners convicted under the Prevention of Terrorism Act, 2002 (Central Act 15 of 2002).
