Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 44] [Entire Act] State of Tamilnadu - Subsection Section 44(1) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (1)A detailed enquiry shall be conducted with the child in the language known to him by utilising the services of interpreter or translators required if any.
