Gujarat High Court
Mahamad Saied @ Baba Primus Abdul Hakim ... vs State Of Gujarat on 15 June, 2021
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SCA/7300/2021 ORDER DATED: 15/06/2021
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
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MUKESHBHAI SHANTILAL PATEL & ORS
Versus
STATE OF GUJARAT
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Appearance:
MR GAJENDRA P BAGHEL & OTHER ADVOCATES for the Petitioners
MR HARDIK SONI &
MR ADITIYASINH JADEJA, AGPs for the Respondents
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C/SCA/7300/2021 ORDER DATED: 15/06/2021
CORAM:HONOURABLE MR. JUSTICE PARESH UPADHYAY
Date : 15/06/2021
ORAL ORDER
Notice returnable on 06.07.2021. Learned Assistant Government Pleaders waive service of notice on behalf of the respondents.
Copy of this order be retained on each file.
(PARESH UPADHYAY, J) MOBHATI/PS/01-47 Page 4 of 4 Downloaded on : Wed Jul 07 00:22:11 IST 2021