Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20A(4)] [Section 20A] [Entire Act]

State of Karnataka - Subsection

Section 20A(4)(c) in Karnataka Police Act, 1963

(c)evaluation of the performance of the State Police and submission of report thereon to the Government for placing before the State Legislature; and