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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(2)(d) in The Prohibition Of Employment As Manual Scavengers And Their Rehabilitation Act, 2013

(d)procedure of giving notice and recovering cost of demolition of an insanitary latrine under sub-section (3) of section 5;