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[Cites 0, Cited by 0] [Section 442(9)] [Section 442] [Entire Act]

State of Uttar Pradesh - Subsection

Section 442(9)(a) in The U.P. Co-operative Societies Rules, 1968

(a)permit any clerical error in the nomination papers in regard to the names or number to be corrected in order to bring them in conformity with the corresponding entries in the voters' list,